Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 120(1)] [Section 120] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 120(1)(b) in Arunachal Pradesh Panchayat Raj Act, 1997

(b)he or she has completed 21 years of age on the date of submission of nomination at an election.