Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 16 in Bihar Private Security Agencies Rules, 2011 16. Register to be Maintained by the Private Agency. - The register required to be maintained under the Act by the Privets Agency shall be in Form-VIII.
