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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(3)(c) in The U.P. High Speed Diesel Oil and Light Diesel Oil (Maintenance of Supplies and Distribution) Order, 1981

(c)the fixation of priorities to ensure fair and equitable distribution and transport of essential commodities and smooth running of agriculture, industry in public and private sector and public transport.