Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 96 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

96. [ [Substituted by Notification No. Mt.-12-75, dated 7-2-1973.]

All private candidates including women candidates appearing at the examination of the Board, shall affix to their application forms, for permission to appear at the examination, their miniature (bust) photograph duly attested by the officer forwarding the application form].