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State of Madhya Pradesh - Section

Section 178 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

178.

Subscription to the fund shall be [8% of the salary of the depositor] [Substituted vide Notification No. Acd-11-880, dated 24-11-1976.]. Such subscription shall be deducted monthly from the salary of the depositor and the amount so deducted shall be paid into the Board's Provident Fund, to the credit of the depositor. A servant of the Board on leave on full pay shall continue to pay his subscription to the Provident Fund and may continue to do so at his option if leave on less than full pay. At the end of every month the Board shall, in the case of subscriber, make a contributions at the rate [of 1% of his salary] [Substituted vide Notification No. Acd-11-880, dated 24-11-1976.] and this amount shall be placed of the credit of the depositor.