Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Karnataka - Subsection

Section 6(6) in Basavakalyan Development Board Rules, 2005

(6)The employees of the Board shall be governed by the Karnataka Civil Services (Conduct) Rules, 1966 and such other service rules applicable to the employees of the State Government, as may be notified by the Board from time to time.