Rajasthan High Court - Jodhpur
State & Ors vs Yameen Bano & Ors on 4 July, 2016
Bench: Navin Sinha, Pankaj Bhandari
1
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN
AT JODHPUR
D.B.Civil Special Appeal (Writ) No.952/2015
State of Rajasthan and ors. V/s Yameen Bano and ors.
4.7.2016
HON'BLE CHIEF JUSTICE MR.NAVIN SINHA
HON'BLE MR.JUSTICE PANKAJ BHANDARI Mr.S.S.Ladrecha, Addl.Advocate General for the appellants.
The present appeal arises from order dated 13.3.2014 in S.B.Civil Writ Petition No.1839/2010 disposing it in similar terms as S.B.Civil Writ Petition No.1702/2010 Damodar Prasad Meena & 73 others V/s State of Rajasthan and ors.
Learned counsel for the appellants fairly submits that the questions sought to be urged in the appeal already stand decided by order dated 27.5.2016 in D.B.Civil Special Appeal (W) No.507/2015 and present appeal may also be disposed in similar terms.
Delay is condoned and the appeal is disposed in similar terms as order dated 27.5.2016. (PANKAJ BHANDARI),J. (NAVIN SINHA),CJ. Parmar