Section 17(1) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011
(1)For the recognition of every school, other than a school established, owned or controlled by the State Government or local authority, a four member committee shall be formed at every district-(a)District Education Officer-Chairperson;(b)Additional District Education Officer (Basic)-Member Secretary;(c)A member nominated by District-Magistrate; And(d)Block Education Officer of the related Block-Member.
