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Union of India - Section

Section 59 in The Railway Protection Force Rules, 1987

59. Initial training of direct recruits.

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59.1Every person on entering service as direct recruit in any shall undergo an initialtraining course for the efficient performance of his duties.
59.2Officers coming on deputation to the field postings shall undergo an orientationcourse as may be specified by the Director-General from time to time.
59.3Deputation of subordinate ranks may undergo the orientation course at the Railway Protection Force Academy or in any other Zonal Training Institute of the Force as may be specified by the [Principal Chief Security Commissioner] [Substituted 'Chief Security Commissioner' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)] concerned.