Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 14 in The M.P. Ashaskiya Shikshan Sanstha (Institutional Fund) Rules, 1983

14. Responsibility for giving information to the Governing Body.

- The Committee, which runs an educational institution, shall, from time to time, inform the Education Officer concerned the names and addresses of the members of its Governing Body and full details of the Committee.