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[Cites 0, Cited by 0] [Section 136] [Entire Act]

State of Odisha - Subsection

Section 136(c) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(c)work is not less than one point one zero meters above the seat of such driver and not less than two meters above the platform where such driver stands or of any other dimension in accordance with the relevant national standard;