Supreme Court - Daily Orders
N.Parameswaran Unni vs G.Kannan on 8 May, 2017
Bench: N.V. Ramana, Prafulla C. Pant
ITEM NO.802 COURT NO.11 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 455/2006
N.PARAMESWARAN UNNI Appellant(s)
VERSUS
G.KANNAN & ANR Respondent(s)
Date : 08/05/2017 This appeal was mentioned today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Appellant(s) Mr. Ankur S. Kulkarni,Adv.
For Respondent(s) Mr. C. K. Sasi,Adv.
UPON being mentioned the Court made the following
O R D E R
Taken on Board.
The time to deposit the amount of Rs. 2,00,000/- (Rupees Two Lakhs only) before the Trial Court is extended by three weeks from today.
(Shashi Sareen) (S.S.R.Krishna) AR-cum-PS Assistant Registrar Signature Not Verified Digitally signed by SHASHI SAREEN Date: 2017.05.08 17:04:30 IST Reason: