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Supreme Court - Daily Orders

N.Parameswaran Unni vs G.Kannan on 8 May, 2017

Bench: N.V. Ramana, Prafulla C. Pant

     ITEM NO.802                            COURT NO.11                SECTION IIB

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Criminal Appeal No(s).             455/2006

     N.PARAMESWARAN UNNI                                            Appellant(s)

                                                   VERSUS

     G.KANNAN & ANR                                                 Respondent(s)


     Date : 08/05/2017 This appeal was mentioned today.

     CORAM :
                         HON'BLE MR. JUSTICE N.V. RAMANA
                         HON'BLE MR. JUSTICE PRAFULLA C. PANT

     For Appellant(s)               Mr. Ankur S. Kulkarni,Adv.


     For Respondent(s)             Mr. C. K. Sasi,Adv.


                         UPON being mentioned the Court made the following
                                             O R D E R

Taken on Board.

The time to deposit the amount of Rs. 2,00,000/- (Rupees Two Lakhs only) before the Trial Court is extended by three weeks from today.

(Shashi Sareen) (S.S.R.Krishna) AR-cum-PS Assistant Registrar Signature Not Verified Digitally signed by SHASHI SAREEN Date: 2017.05.08 17:04:30 IST Reason: