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State of Chattisgarh - Section

Section 88 in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

88. Repeal.

- The Chhattisgarh Nagar Tatha Gram Nivesh Adhyadesh, 1973 (No. 2 of 1973) is hereby repealed.[Inserted by C.G. Act No. 22 of 2010, dated 30.8.2010.][Substituted by C.G. Act No. 22 of 2010, dated 30.8.2010.]