Delhi High Court - Orders
M/S Indira Gandhi National Centre For ... vs Sh. Chander Mohan Sharma on 9 January, 2025
$~16 & 17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4287/2019 & CM APPL. 19115/2019
M/S INDIRA GANDHI NATIONAL CENTRE FOR ARTS
(IGNCA) .....Petitioner
Through: Appearance not given.
versus
SH. CHANDER MOHAN SHARMA .....Respondent
Through: Mr. Jawahar Raja and Ms. Meghna
De, Advocates
+ W.P.(C) 14789/2021 & CM APPL. 46579/2021
INDIRA GANDHI NATIONAL CENTRE FOR ARTS (IGNCA)
.....Petitioner
Through: Appearance not given.
versus
CHANDER MOHAN SHARMA .....Respondent
Through: Mr. Jawahar Raja and Ms. Meghna
De, Advocates
CORAM:
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 09.01.2025 [Physical Hearing/Hybrid Hearing (as per request)] CM APPL. 811/2025 (delay in filing) in W.P.(C) 4287/2019 CM APPL. 810/2025 (delay in filing) in W.P.(C) 14789/2021
1. By these applications respondent seeks condonation of delay in filing the written submissions. Not opposed. Allowed.
2. Learned counsel for petitioner seeks and is allowed last opportunity to file written submissions within four weeks.
3. List for final arguments on 17.07.2025.
GIRISH KATHPALIA, J JANUARY 9, 2025/rk Click here to check corrigendum, if any This is a digitally signed order.
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