Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 104] [Entire Act] Union of India - Section Section 8 in The Benami Transactions (Prohibition) Act, 1988 8. Composition of Authority An Adjudicating Authority shall consist of a Chairperson and at least two other Members.
