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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(2) in Orissa Administrative Tribunal (Procedure) Rules, 1986

(2)The application under Sub-rule (1) shall be presented in three complete sets in a paper form along with one empty file size envelope bearing address of the respondent. Where the number of respondents is more than one, nay extra copies of the application in paper book form as the number of respondent with required number of empty file size envelopes bearing the full address of each respondent shall be furnished by the applicant.