Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Andhra Pradesh - Subsection Section 4(4) in Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955. (4)[x x x] [Subs-section (4) omitted by Andhra Pradesh Amendment Act 16 of 1986, w.e.f. 2-7-1984.]
