Calcutta High Court (Appellete Side)
Dakshinbanga Matsyajibi Forum And ... vs The State Of West Bengal And Others on 28 February, 2022
February 28, 2022 Sl. No.07 Court No.1 SG/s.biswas WPA (P) 77 of 2022 Dakshinbanga Matsyajibi Forum and another vs. The State of West Bengal and others (Through Video Conference) Mr. Abhishek Sikdar, Mr. Santanu Chakraborty, Advocates ..for the petitioners Mr. S.N. Mukherjee, ld. Advocate General Mr. Amitesh Banerjee, Sr. Standing Counsel Mr. Debasish Ghosh, Advocate ..for the State The issue raised in this petition is in respect of grant of compensation to the family members of tiger attacked victims in the Sundarban area. Learned Advocate General seeks 4 weeks time to file a report in the form of affidavit, thereafter exception to the report be filed within two weeks. List on 25.04.2022.
[Prakash Shrivastava, C.J.] [Rajarshi Bharadwaj, J.]