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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(1)(b) in The U.P. Exercise Books Order, 1977

(b)require any dealer or any person employed by a dealer to produce such books, accounts and other documents relating to the stock of exercise books under his custody or control as may be specified;