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[Cites 0, Cited by 0] [Section 74(8)] [Section 74] [Entire Act]

State of Goa - Subsection

Section 74(8)(ii) in The Goa, Daman and Diu School Education Rules, 1986

(ii)one month, in the case of an employee who is not permanent, from the date of which notice of resignation to leave the school is given: