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[Cites 0, Cited by 0] [Section 25A(2)] [Section 25A] [Entire Act]

Union of India - Subsection

Section 25A(2)(n) in Aircraft Rules, 1937

(n)fuelling operations shall cease when a turbo-jet aircraft manoeuvres so as to bring the near jet outlets within 43 metres of the fuelling equipment or the aircraft.]