- An informal meeting of the parents and guardians on the pupils attending each Government High/Higher Secondary School should be held annually, on a Sunday or a holiday. At these meetings the teachers should mix freely with the parents and guardians with a view to enlisting their interest in all measures for the welfare of the school and to remove any misunderstandings that may have arisen.(G.O. no. 1267-E.T., dated the 11th December 1913, and D.P.I's circular no. 54 dated the 31st December 1913.)
