Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 12] [Entire Act] State of Telangana - Subsection Section 12(2) in Telangana Jagirdars Debt Settlement Act, 1952 (2)Every debtor or creditor giving a notice under subsection (1) shall at the same time send a copy thereof to the Board concerned.
