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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Tamilnadu - Subsection

Section 51(iii) in Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961

(iii)any land contiguous to any plantation; provided that the extent of such land shall not exceed twenty per centum of the total extent of such plantation;