Section 10 in Tamil Nadu Bovine Breeding Act, 2019
10. Regulation of sale of semen.
(1)No semen station or AI service provider shall sell or distribute the bovine frozen semen doses to any person other than the registered AI service provider or the registered AI technician or to a person or institution as may be authorised by the Authority.(2)No semen station or AI service provider shall sell the bovine frozen semen doses, in contravention of the breeding policy of the State.
