Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 31 in Tamil Nadu Dr. M.G.R. Medical University Chennai (Affiliation of Dental Colleges) Statutes

31.

On receipt of the application for the Fourth Year B.D.S. Degree course from the management of the Dental College, the University shall send its Inspection Commission at least three months before the date of commencement of the Third Year B.D.S. Degree Examination. The application for affiliation shall be accompanied by a bank draft for Rs. 10,000 (Rupees ten thousand only) or such amount as may be prescribed by the governing council from time to time drawn in favour of the Registrar, the Tamil Nadu Dr. M.G.R. Medical University, Chennai towards inspection fee.