Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 878 in Bihar Education Code, 1961 878. Cash Book. - A. General Cash Book register should be maintained in all offices in T. C. Form no. 6 of the Bihar Treasury Code, Volume II.(D. P. I.'s letter no. 8134, dated the 5th August, 1942.)
