Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 11 in Rules for Delegation of Administrative and Financial Powers, in the Assam Agricultural University, 1982 11. Power of the Principal, G.S.T.C/Deputy Directors/Dy. Registrar/Dy. Comptrollers/Medical Officers/Executive Engineers. - The Deputy Directors and other officers as mentioned above shall exercise such powers as delegated to them under these rules.
