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Union of India - Section

Section 6 in Agreement Between The Government of India and The Government of The Federal Republic of Somalia On The Transfer of Sentenced Persons

6. Requests and replies.

- 1. Requests for transfer shall be made in writing in the prescribed proforma, if any, and addressed by the Central authority of the transferring State through diplomatic channels to the Central Authority of the receiving State. Replies shall be communicated through the same channels.