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[Cites 0, Cited by 0] [Section 9A] [Entire Act]

Union of India - Subsection

Section 9A(4) in The Postgraduate Medical Education Regulations, 2000

(4)[ In order to prevent seat blocking in common counseling for admission to Postgrauate Courses and permissibility to exercise fresh choice during Counseling, forfeiture of fee shall be in accordance with the matrix contained in appendix-III.] [Added by Notification No. MCI-18(1)/2018-Med./100818, dated 5.4.2018, (w.e.f. 22.8.2000).]