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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

Central Provinces And Berar - Subsection

Section 5(2)(xvi) in The Central Provinces and Berar Agricultural Produce Market Act, 1935

(xvi)the time, place and manner in which a contract between buyer and seller is to be entered into and the money is to be paid to the seller; and