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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(2)(b) in The Punjab Industrial Establishments (National and Festival Holidays and Casual and Sick Leave) Act, 1965

(b)his average daily wage for that day and a substituted holiday with his average daily wage on any other day within ninety days from the day on which he so works.