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[Cites 0, Cited by 0] [Section 141(2)] [Section 141] [Entire Act]

State of Punjab - Subsection

Section 141(2)(b) in Punjab Jail Manual, 1996

(b)The Medical Officer shall accompany the Superintendent on weekly parade of the prisoners and shall carry out or cause to be carried out all instructions given by the Superintendent in respect of his functions.