Supreme Court - Daily Orders
Kuljit Singh vs Gurmeet Singh on 21 April, 2017
Bench: Pinaki Chandra Ghose, Rohinton Fali Nariman
ITEM NO.33 COURT NO.6 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 9800/2017
(Arising out of impugned final judgment and order dated
21/02/2017 in CR No. 3901/2016 passed by the High Court Of Punjab
& Haryana At Chandigarh)
KULJIT SINGH Petitioner(s)
VERSUS
GURMEET SINGH Respondent(s)
(with interim relief and office report)
Date : 21/04/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Karan Dewan, Adv.
Ms. Aditi Gupta, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed.
(R. NATARAJAN) (SNEH LATA SHARMA)
Court Master Court Master
Signature Not Verified
Digitally signed by
R.NATARAJAN
Date: 2017.04.21
16:39:41 IST
Reason: