Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Kuljit Singh vs Gurmeet Singh on 21 April, 2017

Bench: Pinaki Chandra Ghose, Rohinton Fali Nariman

  ITEM NO.33                                  COURT NO.6                SECTION IVB

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

             Petition(s) for Special Leave to Appeal (C) No(s).            9800/2017

  (Arising out of impugned final judgment and order dated
  21/02/2017 in CR No. 3901/2016 passed by the High Court Of Punjab
  & Haryana At Chandigarh)

  KULJIT SINGH                                                         Petitioner(s)

                                                   VERSUS

  GURMEET SINGH                                                        Respondent(s)



  (with interim relief and office report)


  Date : 21/04/2017 This petition was called on for hearing today.

  CORAM :
                           HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
                           HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

  For Petitioner(s)                    Mr. Karan Dewan, Adv.
                                       Ms. Aditi Gupta, AOR


  For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                               O R D E R

The Special Leave Petition is dismissed.




                      (R. NATARAJAN)                             (SNEH LATA SHARMA)
                       Court Master                                 Court Master




Signature Not Verified

Digitally signed by
R.NATARAJAN
Date: 2017.04.21
16:39:41 IST
Reason: