Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 6 in Rationalisation of Forms and Reports under Certain Labour Laws Rules, 2017 6. Nature of work of the contractor/employer* in which workman/building and other construction (BOC) worker* is employed or is to be employed.
