Central Information Commission
Mr. Shivanna C vs Department Of Atomic Energy on 21 November, 2013
Central Information Commission
Room No.306, II Floor, B Wing, August Kranti Bhawan, Bhikaji Cama Place, New
Delhi110066
Tele:01126180512 & 01126717355 Fax : 01126106145 websitecic.gov.in
Appeal: No. CIC/SM/A/2013/000450/DS
Appellant /Complainant : Shri C. Shivanna (Present)
Public Authority : Bhabha Atomic Research Centre
(Shri Vikramanair, Represented AA)
Date of Hearing : 21 November 2013
Date of Decision : 21 November 2013
Facts:
1. Appellant submitted his RTI application dated 24 November 2012 before the CPIO, and sought information and certified copy of pay slip for the latest month of 2013 of Mr. Siddana Bhovi , Male Nurse/C, RMP/BARC, Mysore.
2. The CPIO vide his reply dated 19 December, 2012 reserved disclosure of information on the grounds of it being exempted under section 8(1)(j) of RTI Act 2005 as it pertains to personal information.
3. Not satisfied, the Appellant preferred first appeal on 2 January 2013 to the first Appellate Authority.
4. The FAA vide his order dated 16th January 2013, upheld the reply given by the CPIO. However, he provided additional information about the pay band & grade pay of Shri Siddana Bhovi for the year 2012. The appeal was accordingly disposed of.
5. Not satisfied, the Appellant preferred second appeal before the Central Information Commission.
Appeal: No. CIC/SM/A/2013/000450/DS
6. Matter was heard today via videoconferencing from Mysore where both parties as above were present and made submissions.
Decision notice
7. After hearing both parties Commission directs the CPIO to provide a copy of the salary certificate for November 2013 sought by the appellant after severing as per the provisions of section 10 of the Act, the recovery portion and only showing the salary and allowances of the third party. Information to be provided before 7 December 2013.
(Smt. Deepak Sandhu) Chief Information Commissioner Authenticated true copy:
(Vijay Bhalla) Deputy Registrar Tel. No. 01126183996 Copy to: Shri C. Shivanna No. 478, 7th MB Main, 1st Stage, Hebbal, Mysore 570 016 Central Public Information Officer Bhabha Atomic Research Centre Rare Material Project, Yelwal, Mysore - 571 130 First Appellate Authority Bhabh Atomic Research Centre Rare Material Project, Yelwal, Mysore - 571 130 Appeal: No. CIC/SM/A/2013/000450/DS Appeal: No. CIC/SM/A/2013/000450/DS