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[Cites 0, Cited by 0] [Section 57D(1)] [Section 57D] [Entire Act]

Bombay Presidency - Subsection

Section 57D(1)(a) in Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958

(a)where the landlord fails to make an application as required by Section 57B, the land so held by him, and