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[Cites 0, Cited by 0] [Section 11(11)] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(11)(f) in Jammu and Kashmir State Electricity Regulatory Commission (Grid Interactive Rooftop Solar Photo Voltaic Systems based on Net Metering) Regulations, 2015, in short, JKSERC Net Metering Regulations, 2015

(f)The Monthly Minimum Charges (MMC), if applicable, shall be leviable on total consumption of the consumer of each billing cycle and not on net consumption. A normative power factor of 0.9 shall be considered for conversion of kWh to kVAh, wherever applicable ;