Section 13 in Atal Medical and Research University, Himachal Pradesh Act, 2017
13. Officers of the University.
- The following shall be the officers of the University, namely:-(a)The Vice-Chancellor;(b)The Deans;(c)The Registrars;(d)The Controller of Examinations;(e)The Finance Officer; and(f)Such other officers, as may be declared by the University, by the statutes to be the officers of the University.
