Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Gujarat - Subsection

Section 46(k) in Saurashtra Land Reforms Act, 1951

(k)to hold inquiries under section 29 and to issue occupancy certificates under [section 30 or section 41 A] [These words, figures and letter were substituted for the word and figures 'section 30' by Sau. Act No. XXX of 1955.];