Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 184(2)] [Section 184] [Entire Act]

State of Maharashtra - Subsection

Section 184(2)(xvii) in Maharashtra Housing and Area Development Act, 1976

(xvii)the manner in which the resignation shall be delivered by the member, Sarpanch or Upa-Sarpanch of a Panchayat resigning his office, under section 126;