Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Assam - Subsection

Section 10(2) in The Assam Education Department Selection Rules, 1981

(2)Appointment of lecturers already in service will be subject to Regularisation of their services only when they fulfil the conditions as laid down by the Government from time to time.