Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Chattisgarh - Subsection Section 7(b) in Chhattisgarh Agricultural Cattle Preservation Rules, 2014 (b)He may sent the Agricultural cattle or its beef into the custody of any organization or person registered with the Chhattisgarh Go-Seva Ayog; and
