Himachal Pradesh High Court
Kamal Nain Dogra vs . State Of H.P. & Others on 6 October, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Kamal Nain Dogra Vs. State of H.P. & others .
CWPOA No. 6559 of 2020 6.10.2023 Present: Mr.Tarun K. Sharma, Advocate for the petitioner.
Ms.Seema Sharma, Deputy Advocate General, for of respondents No. 1 and 2.
Mr.Anil Kumar God, Advocate, for respondent No. 3. rt Replies, as prayed, be filed within three weeks.
List after four weeks.
(Vivek Singh Thakur), Judge.
(Bipin C. Negi) Judge.
6th October, 2023.
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