Allahabad High Court
Mahesh Bansal vs The G.M. Central Rly. Bombay on 24 October, 2019
Author: Kaushal Jayendra Thaker
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 621 of 1996 Appellant :- Mahesh Bansal Respondent :- The G.M. Central Rly. Bombay Counsel for Appellant :- Janardan Sahai Hon'ble Dr. Kaushal Jayendra Thaker,J.
Call in revised.
None appears to press this appeal.
The appeal is dismissed for want of prosecution.
Interim order, if any, stands vacated.
Order Date :- 24.10.2019 A.N. Mishra