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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Chattisgarh - Subsection

Section 21(1) in Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015

(1)As soon as may be after the appointed day, the Registrar shall prepare and maintain a register of Physiotherapists and Occupational Therapists in the State in accordance with provisions of this Act.