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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(5) in Insurance Regulatory and Development Authority of India (Insurance Surveyors and Loss Assessors) Regulations, 2015

(5)The license to be granted to an applicant to act as a Surveyor and Loss Assessor shall be in that particular area for which he has been trained;