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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(2) in West Bengal Co-operative Societies Rules, 2011

(2)Bye Laws of Co-operative Society shall also include—Where it is a consumers' society, declaration of periodical rebates in appropriate cases on the purchase made from the society by the member, making provision for the issue of shares against the rebates so declared.