Supreme Court - Daily Orders
T.Balakrishnam Naidu (D) By L.Rs. vs R. Muniraju on 22 April, 2016
ITEM NO.114 REGISTRAR COURT. 1 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL
Civil Appeal No(s). 5877/2009
T.BALAKRISHNAM NAIDU (D) BY L.RS. Appellant(s)
VERSUS
R. MUNIRAJU & ANR. Respondent(s)
(With office report)
Date : 22/04/2016 This appeal was called on for hearing today.
For Appellant(s) Mr. R. C. Kaushik,Adv.
Mr. Soumyajit Pani, Adv.
Mr. Vinodh Kanna B.,Adv.
Mr. B.V. Bhandarkar, Adv.
Mr. V. N. Raghupathy,Adv.
For Respondent(s) Mr. S. N. Bhat,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Respondent No.1 is duly represented. None appears for respondent No.2 despite due service. Parties have not filed statement of case. It is not mandatory after the amendment of the Supreme Court Rules, 2013.
Registry to process the matter for listing before the Hon'ble Court as per rules.
(PAWAN DEV KOTWAL) Signature Not Verified Registrar Digitally signed by Hema Joshi Date: 2016.04.23 10:55:51 IST Reason: