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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(i) in The Securities And Exchange Board Of India (Amendment) Act, 2002

(i)in clause (a), for the words" a penalty not exceeding one lakh and fifty thousand rupees for each such failure", the words" a penalty of one lakh rupees for each day during which such failure continues or one crore rupees, whichever is less" shall be substituted;